Dr. Sunirmal Sarkar vs Union Of India & Ors
2022 Latest Caselaw 6203 Cal

1
Court
No. 11    31.08.2022
G.S.Das
                                      FMA 4516 of 2014
                                             With
                           CAN 1 of 2014 (Old No. CAN 8550 of 2014)
                                        CAN 2 of 2020
                                        CAN 3 of 2020

                                          Dr. Sunirmal Sarkar
                                                  -Vs-
                                          Union of India & Ors.

                       Mr. Kalyan Bandyopadhyay
                       Mr. Joytosh Majumdar
                       Mr. Siddhartha Ghosh                 ... Appellant
                       Mr. Sayan Sinha

                       Mr. Kumar Jyoti Tewari
                       Mr. Tarun Jyoti Tewari
                       Ms. Arpita Chatterjee

                                                            ... Respondents

Party/Parties is/are represented in the order of

their name/names as printed above in the cause title.

Parties have concluded their submissions.

Written Notes shall be filed by the parties within

a period of two weeks from this date.

Hearing stands Concluded.

Judgment stands Reserved.

Parties to act on a server copy of this order duly

collected from the official website of the Hon'ble High

Court, Calcutta.

(ANIRUDDHA ROY, J.) (SUBRATA TALUKDAR, J. )