Sri Samidh Banerjee & Anr vs Unknown
2022 Latest Caselaw 5920 Cal

     216
25.08.2022

Ct.21 AKG CRR 2471 of 2008

In Re: - An application under Section 482 of the Code of Criminal Procedure, 1973.

And In the matter of: Sri Samidh Banerjee & Anr.

.... Petitioners

Mr. Arunangshu Chakraborty, Ms. Zeba Rashid, Ms. Geniya Mukherjee, Mr. Arijit Bera ...for the Petitioners Mr. Prasun Kr. Dutta, Md. Kutubuddin, Mr. Santanu Deb Roy ...for the State

Hearing is concluded and the judgment is reserved.

(Kausik Chanda, J.)