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Faruk Gazi @ Raja vs Unknown
2022 Latest Caselaw 5736 Cal

Citation : 2022 Latest Caselaw 5736 Cal
Judgement Date : 22 August, 2022

Calcutta High Court (Appellete Side)
Faruk Gazi @ Raja vs Unknown on 22 August, 2022

22.08.2022 Sl. 66 wt67 Court No.29 CRA 51 of 2020 (KAUSHIK) With IA No.:CRAN 2 of 2020 (Old No.:CRAN 3405 of 2020)

In the matter of: Faruk Gazi @ Raja ...Appellant.

With

CRA 72 of 2020 With IA No.:CRAN 1 of 2020 (Old No.:CRAN 1103 of 2020)

Mr. Angshuman Chakraborty Mr. S. S. Saha ... for the appellant in CRA 51 of 2020.

Mr. Partha Sarathi Bhattacharjee Mr. Debangan Bhattacharjee Ms. Swarnali Saha ... for the appellant in CRA 72 of 2020.

Mr. Neguive Ahmed, Ld. APP Ms. Amita Gaur ... for the State.

This appeal is directed against a judgment and order of

conviction dated December 21, 2019.

Three accuseds were convicted.

There are two appeals before the Court by two of the convicts.

The department will submit a report as to whether the third

convict, namely, Morjina Khatoon, preferred any appeal or not on

the next date.

List the two appeals on September 12, 2022, when the report

as called for be submitted.

(Debangsu Basak, J.)

(Bibhas Ranjan De, J.)

 
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