Expand

O P Jindal Global University

trademarkclick

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Raj Kumar Das @ Swapan Das vs Unknown
2022 Latest Caselaw 5727 Cal

Citation : 2022 Latest Caselaw 5727 Cal
Judgement Date : 22 August, 2022

Calcutta High Court (Appellete Side)

Raj Kumar Das @ Swapan Das vs Unknown on 22 August, 2022

Ct-42 P.Jana CRR 1464 of 2022

In the matter of: Raj Kumar Das @ Swapan Das ...Petitioner.

Mr. Ayan Bhattacharya, Mr. Kunal Ganguly,, Mr. Arunava Ganguly, Mr. Piyas Choudhury, ... For the Petitioner.

Mr. Tanmoy Kumar Ghosh, Ms. Pritha Paul, ... For the State

Argument is heard.

Judgment is reserved.

A report submitted by the Investigating Officer duly

forwarded by the learned Public Prosecutor-in-Charge be

kept with the record and the same will be taken into

consideration at the time of delivery of judgment.

(Bibek Chaudhuri, J.)

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs