Saju Sk @ Sahajur vs Unknown
2022 Latest Caselaw 5513 Cal

16.08.2022 Serial no.60 & 61 Aloke CRA 123 of 2021 With DR 1 of 2021

In the matter of : Saju Sk @ Sahajur ... ... Appellant in

CRA 197 of 2021

In the matter of : Alauddin Sk ... ... Appellant

Mr. Arnab Chatterjee, Advocate Mr. Anisur Rahaman, Advocate Ms. Dhanasree Biswas, Advocate ... ... For the appellant in CRA 123 of 2021 with DR 1 of

Mr. Tapan Datta Gupta, Advocate Mr. Partha Sarathi Ghosh, Advocate Mr. Parvej Anam, Advocate ... ... For the appellant in CRA 197 of 2021

Mr. Neguive Ahmed, Advocate Ms. Amita Gaut, Advocate ... ... For the State

Heard the learned Advocates for the two appellants and the learned Additional Public Prosecutor. Written notes of arguments submitted on behalf of the appellants be taken on record. The report dated August 5, 2022 submitted on behalf of the State with regard to the death penalty suffered by one of the appellants be taken on record. Hearing concluded. Judgment reserved.

(Debangsu Basak, J.)

(Bibhas Ranjan De, J.)