Papy Pattanayak & Ors vs Dr. Siddhartha Niyogi & Anr
2022 Latest Caselaw 5356 Cal

11.08.2022 sayandeep

CPAN 608 of 2022 in WPA 19993 of 2021

Papy Pattanayak & Ors.

-Versus-

Dr. Siddhartha Niyogi & Anr.

Mr. Biswaroop Bhattacharya Mr. Soumya Majumder Mr. Subhankar Chakraborty Mr. Saptarshi Bhattacharjee ..... for the applicant Mr. Swapan Kr. Datta Mr. Subhabrata Das .....for the State Mr. Amitava Chaudhuri Mr. N. Roy

Mr. Nilotpal Chatterjee .... for the INC

Learned counsel appearing for the alleged

contemnor No. 1 being the State of West Bengal,

submits that the concerned State authority is taking

steps to comply with the direction given in the

Judgment passed by this Court on 1st March, 2022/

13th December, 2021. Counsel accordingly seeks time.

List this matter on 2nd September, 2022.

(Moushumi Bhattacharya, J.)