Sk Manowar Ali & Ors vs State Of West Bengal & Ors
2022 Latest Caselaw 5213 Cal

02 08.8.2022
Sc Ct. no.12
                                            MAT 910 OF 2022
                                                    --------------

Sk Manowar Ali & Ors.

Vs.

State of West Bengal & Ors. Mr. Jyodip Kar Mr. Debabrata Saha Roy Mr. Indranath Mitra Mr. Pingal Bhattacharyya Mr. Subhankar Das Mr. Neil Basu.

.... For the Appellants Mr. S. N. Mookherjee Mr. Anirban Ray Mr. Sirsanya Bandyopadhyay Mr. Sanjay Basu Mr. Arka Kr. Nag Mr. Piyush Agrawal Ms. Utsha Dasgupta.

.... For the Respondent Nos.1 to 4/State Mr. Ajay Chaubey Ms. Neha Gupta.

.... For the Respondent Nos. 5 to 8/UOI

Heard Mr. S. N. Mookherjee, learned Advocate

General at length. He has completed his argument on

behalf of the State today.

So far as reply is concerned, Mr. Debabrata Saha

Roy, learned counsel for the appellants seeks some time

to give the reply.

ACO Accordingly, list this matter on 23rd August, 2022

at the top of the list.

Learned counsel for both the parties are directed to

file written notes of submission along with the judgments,

they rely on, on adjourned date.

(Chitta Ranjan Dash, J.)

(Aniruddha Roy, J.)