Cesc Limited And Another vs State Of West Bengal And Others
2022 Latest Caselaw 5123 Cal

Citation : 2022 Latest Caselaw 5123 Cal
Judgement Date : 5 August, 2022

Calcutta High Court (Appellete Side)

Cesc Limited And Another vs State Of West Bengal And Others on 5 August, 2022

AD-04
Ct No.09
05.08.2022
TN
                          WPA No. 14266 of 2022

                         CESC Limited and another
                                     Vs.
                       State of West Bengal and others


             Mr. Om Narayan Rai,
             Mr. Debanjan Mukherji
                                           .... for the CESC Limited

             Mr. Mukti Chandra Ghosh,
             Ms. Adreeka Pandey
                                                   .... for the State

             Mr. Soumyajit Bhatta,
             Mr. Jayanta Dey
                                  .... for the respondent nos. 3 & 4

Hearing concluded.

Judgment is reserved in the matter.

(Sabyasachi Bhattacharyya, J.)

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