M/S. Rashmi Metaliks Limited & Anr vs Enforcement Directorate & Ors
2022 Latest Caselaw 5077 Cal

   Ct. 05
Item No.18
03.08.2022
 (suvendu)

                         WPA 17454 of 2022


                M/s. Rashmi Metaliks Limited & Anr.
                              Vs.
                    Enforcement Directorate & Ors.


                    Mr. Sidharth Luthra
                    Mr. Sandipan Ganguly
                    Mr. Shyamal Ghosh
                    Ms. Smriti Sinha
                    Ms. Sutapa Sanyal
                    Mr. Ayan Bhattacharya
                    Ms. Subhangni Jain
                    Mr. Siddhartha Datta
                    Mr. Sakabda Roy
                    Mr. Rohit Mukherji
                    Ms. Trisha Mukherjee
                    Ms. Surabhi Binani
                                       ............for the petitioners

                    Mr. Vipul Kundalia
                    Mr. Anurag Roy
                    Ms. Uneaza Ali
                                                 ......for the ED



                      Heard learned counsel appearing for the

             petitioners and the respondents.

List this matter on 10 th August, 2022

under the heading "For Judgment".

(Moushumi Bhattacharya, J.)