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Union Of India & Ors vs Kanai Malgope & Anr
2022 Latest Caselaw 5037 Cal

Citation : 2022 Latest Caselaw 5037 Cal
Judgement Date : 2 August, 2022

Calcutta High Court (Appellete Side)
Union Of India & Ors vs Kanai Malgope & Anr on 2 August, 2022
    07
02.08.2022
 Ct. No.23
    pg.
              IN THE HIGH COURT AT CALCUTTA
             CONSTITUTIONAL WRIT JURISDICTION
                      APPELLATE SIDE

                       WPA 10139 of 2021

                      Union of India & Ors.
                               Vs.
                      Kanai Malgope & Anr.


             Mr. Dhiraj Trivedi
             Mr. Dwijadas Chakraborty
                         ... For the petitioners/UOI

             Ms. Somali Mukhopadhyay
             Mr. Sudipta Narayan Ghosh
                         ... For the respondent no.1

Hearing concluded. Judgment reserved.

(Arindam Mukherjee, J.)

 
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