Citation : 2022 Latest Caselaw 2314 Cal/2
Judgement Date : 30 August, 2022
OD 8
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
EC/211/2022
FAIRDEAL SUPPLIES LIMITED
VS
BIJAY KUMAR KANDOI AND ORS.
BEFORE:
The Hon'ble JUSTICE MD. NIZAMUDDIN
Date : 30th August, 2022.
Appearance:
Mr. Joy Saha, Sr. Adv.
Mr. Suman Dutt, Adv.
Mr. Rajarshi Dutta, Adv. Mr. Sandipan Banerjee, Adv.
Mr. A. P. Agarwal, Adv. ..for the judgment debtor.
The Court: Heard both the parties.
List this matter on 31st August, 2022 under the heading "For Orders".
(MD. NIZAMUDDIN, J.)
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