Balaram Das vs Guru Charan Biswas
2022 Latest Caselaw 2250 Cal/2

OD-18, 21 & 22


                           ORDER SHEET

                 IN THE HIGH COURT AT CALCUTTA
                  Ordinary Original Civil Jurisdiction
                           ORIGINAL SIDE


                         IA NO. GA/32/2022
                                 In
                            CS/308/1872

                          BALARAM DAS
                               Vs
                       GURU CHARAN BISWAS

                                 AND

                         IA NO. GA/33/2022
                                 In
                            CS/308/1872

                          BALARAM DAS
                               Vs
                       GURU CHARAN BISWAS

                                 AND

                         IA NO. GA/31/2022
                                 In
                            CS/308/1872

                          BALARAM DAS
                               Vs
                       GURU CHARAN BISWAS


  BEFORE:
  The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 23rd August, 2022

Appearance:

Mr. Pankaj Halder, Adv. Mr. Subash Ch. Basu, Adv.

Mr. Avijit Sarkar, Adv. Mr. S. Balial, Adv.

Mr. Amitesh Banerjee, Sr. Adv.

Mr. Roibat Banerji, Adv. Ms. Natasha Roy, Adv. ...for Trustees of Dakshineswar Kali Temple & Debottar Estate

The Court: Heard Counsel appearing on behalf of the parties.

Judgment is reserved.

(SHEKHAR B. SARAF, J.)

R.Bhar