Ramavtar Gupta vs Radheshyam Gupta And Ors
2022 Latest Caselaw 2237 Cal/2

OD - 3

                          ORDER SHEET
                           EC/210/2022
                 IN THE HIGH COURT AT CALCUTTA
               ORDINARY ORIGINAL CIVIL JURISDICTION
                          ORIGINAL SIDE

                         RAMAVTAR GUPTA
                               VS
                    RADHESHYAM GUPTA AND ORS.


BEFORE:
The Hon'ble JUSTICE MD. NIZAMUDDIN

Date : 22nd August, 2022.

Appearance:

Mr. Aniruddha Mitra, Adv.

Mr. Dhilon Sengupta, Adv.

Mr. Gouri Shankar Gupta, Adv.

...For the decree-holder Mr. Sanjay Jhunjhunwala, Adv. ...For Judgment-debtor nos. 1 & 2

The Court : Affidavit of service filed in Court be kept with the

records.

Heard learned counsel appearing for the parties.

On instruction learned counsel appearing for the petitioner submits

that there is an understanding between the parties that the parties are

willing to file an undertaking to the effect of implementation of the

judgment and decree and satisfaction of the same by 15th September,

2022.

List this matter on 15th September, 2022.

(MD. NIZAMUDDIN, J.) TR/