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Skipper Plastics Limited vs Samsun Cables Pvt Ltd
2022 Latest Caselaw 2222 Cal/2

Citation : 2022 Latest Caselaw 2222 Cal/2
Judgement Date : 22 August, 2022

Calcutta High Court
Skipper Plastics Limited vs Samsun Cables Pvt Ltd on 22 August, 2022
OD-4

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                                 IA NO. GA/1/2022
                                   In CS/62/2022

                            SKIPPER PLASTICS LIMITED
                                       Vs
                             SAMSUN CABLES PVT LTD


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 22nd August, 2022.

Appearance:

Mr. Sayantan Bose, Adv.

Ms. M. Das, Adv.

Mr. S. Mukhopadhyay, Adv.

Mr. Supriyo Das, Adv.

Mr. A. Baid, Adv.

The Court:- This is an application for judgment upon admission.

The matter is ready for hearing.

Let this matter appear on 15 September, 2022.

(RAVI KRISHAN KAPUR, J.)

S.Bag

 
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