Satabdi Monolithics Industries ... vs Uluberia Metaliks Pvt. Ltd
2022 Latest Caselaw 2187 Cal/2

OD-16
                                  ORDER SHEET

                                   EC/83/2019

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                 SATABDI MONOLITHICS INDUSTRIES PVT. LTD.
                                   VS
                       ULUBERIA METALIKS PVT. LTD.

   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 12th August, 2022 Appearance:

Mr. Pranit Bag, Adv.

Ms. Jayati Chowdhury, Adv.

Ms. Ranjana Seal, Adv.

Ms. Sucheta Mitra, Adv.

...for the decree-holder

Mr. Shuvasish Sengupta, Adv.

Mr. Balarko Sen, Adv.

Mr. Amitava Roy, Adv.

...for the judgment-debtor

The Court: Deponent, Mr. Rajendra Kumar Jhunjhunwalla has deposed

in Court today and undertakes to file certain documents on the next date.

Matter is made returnable five weeks hence.

Deponent, Mr. Rajendra Kumar Jhunjhunwalla should be present for

further examination on the returnable date.

The documents undertaken to be produced be given to the Counsel on

behalf of the petitioner within four weeks from date.

(SHEKHAR B. SARAF, J.)

R.Bhar