Eastern Coalfields Limited vs Rrepl-Kipl (Jv)
2022 Latest Caselaw 2177 Cal/2

OD-4 & 5


                                ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction

                               IA NO. GA/1/2022
                                In RVWO/2/2022

                        EASTERN COALFIELDS LIMITED
                                   Vs
                              RREPL-KIPL (JV)

                               IA NO. GA/2/2022
                               In RVWO/2/2022

                        EASTERN COALFIELDS LIMITED
                                   Vs
                              RREPL-KIPL (JV)


     BEFORE:
     The Hon'ble JUSTICE DEBANGSU BASAK
     Date: 12th August, 2022.

                                                                         Appearance:
                                                                 Mr. Manik Das, Adv.
                                                        Ms. Tanushree Dasgupta, Adv.
                                                                   ...for the petitioner

                                                                 Mr. Sudip Deb, Adv.
                                                                 Mr. Riju Ghosh, Adv.
                                                                 ...for the respondent

The Court :- Hearing concluded. Judgment reserved.

(DEBANGSU BASAK, J.)

TO