Hdb Financial Services Ltd vs Sanjay Bera And Anr
2022 Latest Caselaw 2142 Cal/2

Citation : 2022 Latest Caselaw 2142 Cal/2
Judgement Date : 5 August, 2022

Calcutta High Court

Hdb Financial Services Ltd vs Sanjay Bera And Anr on 5 August, 2022

OD-15
                                    ORDER SHEET

                                     EC/78/2019

                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE

                          HDB FINANCIAL SERVICES LTD.
                                      VS
                            SANJAY BERA AND ANR.


   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 5th August, 2022

Appearance:

Mr. A.K. Usmani, Adv.

The Court: Affidavit of service filed be taken on record.

Both the judgment-debtors are directed to file their affidavit of assets

within a period of 14 weeks from date.

Matter is made returnable after 14 weeks.

(SHEKHAR B. SARAF, J.)

R.Bhar

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