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Ramesh Co vs Imperial Tubes Pvt Ltd
2022 Latest Caselaw 2111 Cal/2

Citation : 2022 Latest Caselaw 2111 Cal/2
Judgement Date : 2 August, 2022

Calcutta High Court
Ramesh Co vs Imperial Tubes Pvt Ltd on 2 August, 2022
OD - 1

                          ORDER SHEET
                          IA GA 2 of 2021
                           EC/147/2020
                 IN THE HIGH COURT AT CALCUTTA
               ORDINARY ORIGINAL CIVIL JURISDICTION
                          ORIGINAL SIDE

                            RAMESH CO
                                VS
                      IMPERIAL TUBES PVT LTD


BEFORE:
The Hon'ble JUSTICE MD. NIZAMUDDIN

Date : 2nd August, 2022.

Appearance:

Mr. Soumabho Ghosh, Adv. Mr. Soumalya Ganguli, Adv. Ms. Tiana Bhattacharyya, Adv.

...For the decree-holder Mr. Rajarshi Dutta, Adv. Mr. V.V.V. Sastry, Adv. Mr. Debjyoti Saha, Adv. ...for the Judgment-debtor

The Court : Examination of directors of the judgment-debtor has

been held today. Further examination is fixed on 17th August, 2022.

(MD. NIZAMUDDIN, J.) TR/

 
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