Surendra Kumar Chakrabarti & Ors vs State Of West Bengal &Ors
2022 Latest Caselaw 1923 Cal

03, 08.04.2022 RVW 160 of 2021

& with

with Ct-08 MAT 891 of 2021

Surendra Kumar Chakrabarti & Ors.

Vs.

State of West Bengal &Ors. ar

Mr. Saptangshu Basu Mr. Ujjal Roy ... For the Applicant

Re: RVW 160 of 2021

This is an application for review of the order dated 11th November, 2021 in MAT 891 of 2021. We have gone through the grounds mentioned in the review application. We do not find any reason to review the order dated 11th November, 2021 as the grounds raised issues that have been considered at the time of disposal of the appeal on merits. Moreover, it is well settled under the grab of the review, the applicants cannot claim rehearing of the appeal. RVW 160 of 2021 is thus dismissed.

In view of dismissal of the review application the application for stay of the judgment and order dated 11th November, 2021 being CAN 1 of 2021 is also dismissed.

(Saugata Bhattacharyya,J.) (Soumen Sen, J.)