Citation : 2022 Latest Caselaw 1795 Cal
Judgement Date : 5 April, 2022
05.04.2022 rc/ct.no.10 Item No.05
WPA No. 31113 of 2014 Hazi Jan Mohammed Versus The State of West Bengal & Ors.
Mr. Amit Kumar Pan Mrs. Tanusree Santra ...for the Petitioner
Mr. Chandi Charan De Mr. Anirban Sarkar ....for the State
Argument is concluded and judgment is reserved.
(Suvra Ghosh,J)
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