Ganesh Chandra Ghosh & Ors vs The State Of West Bengal & Ors
2022 Latest Caselaw 1786 Cal

   D/L
Item Nos. 1 & 2
05.04.2022

KOLE MAT 1520 of 2019 With IA No. CAN 2 of 2021

Ganesh Chandra Ghosh & Ors.

-Vs.-

The State of West Bengal & Ors.

WITH

MAT 784 of 2020 With IA No. CAN 1 of 2020

Mr. Shamati Sanyal, Mr. M. Roy, ... for the NHAI.

Written submissions filed on behalf of the National

Highways Authority of India be kept with the records.

Hearing is concluded. Judgment is reserved.

(Arijit Banerjee, J.)

(Kausik Chanda, J.)