Oversure Enterprises Private ... vs Mr. Deepak Agarwal
2022 Latest Caselaw 1492 Cal/2

ODC-27

                                 IA NO. GA/1/2021
                                   In CS/49/2021
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE


                    OVERSURE ENTERPRISES PRIVATE LIMITED
                                    Vs
                           MR. DEEPAK AGARWAL


   BEFORE:
   The Hon'ble JUSTICE RAVI KRISHAN KAPUR
   Date : 25th April, 2022.

                                                                            Appearance:

                                                                 Mrs. Swati Agarwal, Adv.
                                                                         Mr. S, Jain, Adv.


          The Court:- Affidavit in Reply filed by the petitioner be kept with the

records.

          None appears on behalf of the respondent nor is any accommodation

prayed for on his behalf.

This is an application for judgment upon admission and is ready for

hearing.

Let this matter appear on 4 May 2022.

In the meantime, the petitioner is directed to serve a Notice on both the

respondent as well as the Advocate appearing on his behalf.

(RAVI KRISHAN KAPUR, J.) D.Ghosh