Kotak Mahindra Bank Ltd vs Noni Gopal Ghosh & Anr
2021 Latest Caselaw 970 Cal/2

OD-56

                                 ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             [Via Video Conference]

                                 EC/388/2018

                        KOTAK MAHINDRA BANK LTD.
                                  Versus
                         NONI GOPAL GHOSH & ANR.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 20th September, 2021

Appearance:

Ms. Shrayashee Das, Adv.

Mr. Jishnujit Roy, Adv.

...for the decree-holder

The Court: The decree-holder is represented. Let this matter appear on 9 th

November, 2021 for fixing a date for examination of the judgment-debtors.

(RAVI KRISHAN KAPUR, J.)

S.Bag/TO