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Council Of Scientific And ... vs M/S. Intellisys Technologies And ...
2021 Latest Caselaw 854 Cal/2

Citation : 2021 Latest Caselaw 854 Cal/2
Judgement Date : 15 September, 2021

Calcutta High Court
Council Of Scientific And ... vs M/S. Intellisys Technologies And ... on 15 September, 2021
OD-102
                                 ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             [Via Video Conference]

                                  EC/87/2020

           COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH (CSIR)
                                  Versus
           M/S. INTELLISYS TECHNOLOGIES AND RESEARCH LIMITED


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 15th September, 2021 Appearance:

Mr. Aritra Basu, Adv.

Mr. Manoranjan Kr. Chaturvedi, Adv.

...for the judgment-debtor

The Court : Mr. Basu appears on behalf of the judgment-debtor. The

decree-holder is directed to serve a fresh copy of the execution application and

the Tabular Statement on Mr. P.P. Biswas, the Advocate-on-Record of Mr.

Basu.

Let this matter appear on 21st September, 2021.

(RAVI KRISHAN KAPUR, J.)

TO/S.Bag

 
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