Gouranga Lal Chatterjee ... vs The State Of West Bengal And Ors
2021 Latest Caselaw 822 Cal/2

OD-49
                                 ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             [Via Video Conference]

                                  EC/97/2020

           GOURANGA LAL CHATTERJEE CONSTRUCTION PVT. LTD.
                               Versus
                 THE STATE OF WEST BENGAL AND ORS.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 14th September, 2021 Appearance:

Mr. Paritosh Sinha, Adv.

Mr. Arindam Mondal, Adv.

The Court: At the instance of the decree-holder, let this matter appear on

20th September, 2021. The judgment-debtors are represented. It is submitted

by Mr. Sinha, Advocate appearing on behalf of the judgment-debtors that the

decree sought to be executed has been stayed by an order dated 5 th April, 2019

passed by the learned District Judge, Jalpaiguri.

(RAVI KRISHAN KAPUR, J.)

S.Bag/TO