M/S. Paresh Nath Datta vs West Bengal Housing Board And Anr
2021 Latest Caselaw 806 Cal/2

OD-43
                                ORDER SHEET
                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE
                            [Via Video Conference]

                                EC/351/2019

                       M/S. PARESH NATH DATTA
                                Versus
                 WEST BENGAL HOUSING BOARD AND ANR.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 14th September, 2021 Appearance:

Mr. Tapan Mukar Dey, Adv.

Ms. Shreya Chatterjee, Adv.

The Court: An accommodation is prayed for on behalf of the decree-holder.

The judgment-debtors are represented.

Let this matter appear under the heading "Chamber Application for Final

Disposal" in the Monthly List of November, 2021.

(RAVI KRISHAN KAPUR, J.)

S.Bag/TO