Seri Equipment Finance Limited vs Ambay Coke Industries Private ...
2021 Latest Caselaw 774 Cal/2

Citation : 2021 Latest Caselaw 774 Cal/2
Judgement Date : 13 September, 2021

Calcutta High Court

Seri Equipment Finance Limited vs Ambay Coke Industries Private ... on 13 September, 2021

OD-32
                                 ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             [Via Video Conference]

                                 EC/135/2019

                   SERI EQUIPMENT FINANCE LIMITED
                               Versus
                AMBAY COKE INDUSTRIES PRIVATE LIMITED


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 13th September, 2021

Appearance:

Mr. Swatarup Banerjee, Adv.

The Court: At the instance of the decree-holder, let this matter appear on

28th September, 2021. The decree-holder is directed to serve a notice on the

judgment-debtor.

(RAVI KRISHAN KAPUR, J.)

S.Bag/TO

Download the LatestLaws.com Mobile App