Zenith Credit Corporation vs Motirul Malitya And Anr
2021 Latest Caselaw 771 Cal/2

OD-37
                                 ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             [Via Video Conference]

                               EC/151/2019
                   IA NO: GA/1/2020 (Old No: GA/237/2020)

                        ZENITH CREDIT CORPORATION
                                  Versus
                         MOTIRUL MALITYA AND ANR.

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 13th September, 2021 Appearance:

Mr. Paritosh Sinha, Adv.

Mr. Joydeep Roy, Adv.

...for the decree-holder

The Court: The returnable date for execution of warrants of arrest in terms

of the earlier order dated 4th February, 2020 is extended by a period of two

months from date.

Let this matter appear on 10th November, 2021.

The jurisdictional Superintendent of Police and the Officer-in-Charge of the

local Police Station are directed to ensure due execution of the warrants of

arrest and production of the judgment-debtors on or before the returnable

date.

(RAVI KRISHAN KAPUR, J.)

S.Bag/TO