Ivl Dhunseri Petrochem ... vs Pulak Ghosh
2021 Latest Caselaw 765 Cal/2

OD-46
                                  ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE
                              [Via Video Conference]

                                   EC/181/2019

             IVL DHUNSERI PETROCHEM INDUSTRIES PVT. LTD.
                                Versus
                            PULAK GHOSH


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 13th September, 2021 Appearance:

Mr. Shaunak Mitra, Adv.

Mr. Soumabho Ghose, Adv.

...for the decree-holder

The Court : The decree-holder is represented. None appears on behalf of

the Judgment-debtor nor is any accommodation prayed for on its behalf.

Let this matter appear on 28th September, 2021.

The decree-holder is directed to serve a notice on the judgment-debtor as

well as the Advocate-on-Record appearing on its behalf. The decree holder is

also directed to file an affidavit of service on the returnable date.

(RAVI KRISHAN KAPUR, J.)

TO/S.Bag