Magma Fincorp Limited vs Mitrajit Karmakar And Ors
2021 Latest Caselaw 761 Cal/2

Citation : 2021 Latest Caselaw 761 Cal/2
Judgement Date : 13 September, 2021

Calcutta High Court

Magma Fincorp Limited vs Mitrajit Karmakar And Ors on 13 September, 2021

OD-58
                                ORDER SHEET
                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE
                            [Via Video Conference]

                                EC/254/2019

                        MAGMA FINCORP LIMITED
                                 Versus
                      MITRAJIT KARMAKAR AND ORS.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 13th September, 2021

The Court : Let this matter appear on 10 th November, 2021. In the

meantime, the decree-holder is directed to serve a notice on the judgment-

debtors informing them of the returnable date.

(RAVI KRISHAN KAPUR, J.)

TO/S.Bag

Download the LatestLaws.com Mobile App