Sreejit Kumar Tagore vs Radha Kissen Bhatter And 10 Others
2021 Latest Caselaw 736 Cal/2

OD-11

                                EC/189/2019
                    IN THE HIGH COURT AT CALCUTTA
                     Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE
                           (Via Video Conference)


                       SREEJIT KUMAR TAGORE
                               Versus
                 RADHA KISSEN BHATTER AND 10 OTHERS


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 10th September, 2021.

Appearance:-

Mr.K.C.Das, Adv.

Mr.S.sen, Adv.

Ms.Aditi Dutta, Adv.

The Court : The decree-holder is represented and prays for an

accommodation.

Let this matter appear on 28 September 2021. In the meantime, the

decree-holder is directed to serve a notice both on the Advocate on behalf of

the judgment-debtors and the judgment-debtors personally and by registered

post with acknowledgement due informing them of the adjourned date of

hearing.

(RAVI KRISHAN KAPUR, J.)

D.Ghosh/S.Das