Citation : 2021 Latest Caselaw 708 Cal/2
Judgement Date : 9 September, 2021
OD-3
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
IA NO. GA/9/2021
In CS/12/2009
NARENDRA KUMAR BERLIA AND ORS.
Versus
OM PRAKASH BERLIA AND ORS.
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 9th September, 2021.
Appearance:
Mr.Abhrajit Mitra, Sr. Adv. Mr. Jishnu Chowdhury, Adv. Mr. Sarvapriya Mukherjee, Adv. Mr. A. Ali, Adv.
Mr. Arnab Sardar, Adv. Mr. Ratul Das, Adv.
Mr. S. N. Mookherjee, Sr. Adv. Mr. Ratnanko Banerji, Sr. Adv. Mr. S. E. Huda, Adv.
Mr. Saunak Mitra, Adv. Mr. Varun Kedia, Adv.
Mr. Sakya Sen, Adv.
Ms. Hasnuhana Chakraborty, Adv. Mr. Aviroop Mitra, Adv.
Mr. H. L. Tiku, Adv.
Mr. Rohit Banerjee, Adv. Mr. D. Adhikari, Adv.
Ms. Iti Dutta, Adv.
The Court: Learned Counsel had handed up their respective short
notes of submission.
List this matter on 4th October, 2021 under the heading 'For
Judgment'.
(MOUSHUMI BHATTACHARYA, J.)
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