Kotak Mahindra Bank Ltd vs Krishna Kumar Shah & Anr
2021 Latest Caselaw 695 Cal/2

Citation : 2021 Latest Caselaw 695 Cal/2
Judgement Date : 9 September, 2021

Calcutta High Court

Kotak Mahindra Bank Ltd vs Krishna Kumar Shah & Anr on 9 September, 2021

OD-14

                                EC/100/2016
                    IN THE HIGH COURT AT CALCUTTA
                     Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE
                           (Via Video Conference)


                     KOTAK MAHINDRA BANK LTD.

                                Versus
                      KRISHNA KUMAR SHAH & ANR.

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 9th September, 2021.

Appearance:-

Ms.Shrayashee Das, Adv. Mr.Jishnujit Roy, Adv.

The Court : The decree-holder prays for time to effect service on the

judgment-debtors.

Let this matter appear on 23 September 2021.

(RAVI KRISHAN KAPUR, J.)

D.Ghosh/S.Das

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