Magma Fincorp Limited vs Tamil Selvi And Ors
2021 Latest Caselaw 637 Cal/2

OD-42

                                 ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             [Via Video Conference]

                                  EC/194/2020

                          MAGMA FINCORP LIMITED
                                  Versus
                           TAMIL SELVI AND ORS.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 6th September, 2021 Appearance:

Mr. Paritosh Sinha,, Adv.

The Court : This is an application for execution of an award dated 30 th

September, 2019. It is submitted on behalf of the decree holder that the said

award has become final and enforceable. There is no pending challenge to the

said award.

The decree holder is directed to serve the judgment debtors informing them

of the adjourned date of hearing.

In the meantime, there will be an order in terms of prayer (a) of the Tabular

Statement.

Let this matter appear on 15th November, 2021.

(RAVI KRISHAN KAPUR, J.)

S.Bag/(GH)