Magma Finforp Limited vs A. Kanavapeer And Anr
2021 Latest Caselaw 628 Cal/2

OD-40

                                ORDER SHEET
                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE
                            [Via Video Conference]

                                EC/186/2020

                         MAGMA FINFORP LIMITED
                                  Versus
                         A. KANAVAPEER AND ANR.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 6th September, 2021 Appearance:

Mr. Paritosh Sinha, Advocate

The Court : This is an application for execution of an award dated 31 st

October, 2017. It is sumitted that the award is not under challenge and has

become enforceable. Let notice be issued under Order 21 and Rule 22(1) of the

Code of Civil Procedure upon the judgment debtors.

The matter is made returnable on 18th November, 2021.

(RAVI KRISHAN KAPUR, J.)

S.Bag/(GH)