Pravash Kumar Mukherjee vs United Conveyor Corporation ...
2021 Latest Caselaw 612 Cal/2

OD-52

                                  ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE
                              [Via Video Conference]

                                  EC/208/2020

                       PRAVASH KUMAR MUKHERJEE
                                  Versus
                  UNITED CONVEYOR CORPORATION (INDIA)
                        PRIVATE LIMITED AND ORS.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 6th September, 2021 Appearance:

Mr. Sukrit Mukherjee, Adv. Mr. Subhankar Chakraborty, Adv. Mr. Saptarshi Bhattacharjee, Adv.

Mr. Malay Kr. Das, Av.

Mr. D. Raha, Adv.

The Court : An accommodation is prayed for on behalf of the

judgment debtors.

Let this matter appear on 27th September, 2021.

The decree holder is represented. In the meantime, let a fresh copy of

the execution application be served on the Advocates appearing on behalf of

the judgment debtors.

(RAVI KRISHAN KAPUR, J.)

S.Bag/(GH)