Magma Fincorp Limited vs Sanjaykumar Kalyanji And Company ...
2021 Latest Caselaw 605 Cal/2

OD-10

                                     ORDER SHEET
                          IN THE HIGH COURT AT CALCUTTA
                           Ordinary Original Civil Jurisdiction
                                    ORIGINAL SIDE
                                 [Via Video Conference]

                                         EC/84/2020

                         MAGMA FINCORP LIMITED
                                 Versus
                SANJAYKUMAR KALYANJI AND COMPANY AND ORS.


     BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 3rd September, 2021 Appearance:

Mr. Paritosh Sinha, Adv.

...for the decree-holder

The Court: The decree-holder is represented. None appears on behalf of the

judgment-debtors. The judgment-debtors are directed to file their affidavit of

assets in terms of the earlier directions.

Let this matter appear on 20th September, 2021. The decree-holder is

directed to inform the judgment-debtors of the adjournment date of hearing

and of the passing of this order.

(RAVI KRISHAN KAPUR, J.)

TO