Edelweiss Retail Finance Limited vs Toshniwal Enterprises Controls ...
2021 Latest Caselaw 587 Cal/2

OD-36
                                 ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             [Via Video Conference]

                                  EC/214/2020

                   EDELWEISS RETAIL FINANCE LIMITED
                                Versus
             TOSHNIWAL ENTERPRISES CONTROLS LTD. AND ORS.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 2nd September, 2021

Appearance:

Mr. Subhankar Chakraborty, Adv.

Mr. Saptarshi Bhattacharya, Adv.

Ms. R. Manna, Adv.

The Court : The decree holder is represented. This is an application for

execution of an award dated October 25, 2019.

It is submitted on behalf of the decree holder that there has been no

challenge to the award.

The decree holder is directed to serve a notice on the judgment debtors by

registered post with acknowledgement due informing them on the adjourned

date of hearing and also file an affidavit of service on the adjourned date.

In the meantime there will be an order in terms of prayer (b) of the Tabular

Statement.

Let this matter appear on 9th September, 2021.

(RAVI KRISHAN KAPUR, J.) S.Bag/sp