Citation : 2021 Latest Caselaw 5282 Cal
Judgement Date : 30 September, 2021
30.09.2021
ns Ct.04 S.A.T. 910 of 2005
Kshitish Chandra Karan & ors.
Vs.
Durga Pada Kran & ors.
None appears on behalf of appellants. Same
situation prevailed on 23rd September, 2021, when
following order was made:-
"None appears on behalf of appellants.
The appeal is in time and form but Stamp Reporter has pointed out an error in date of decree of Appellate Court. We overlook the error since rule 7 in Order XX, Code of Civil Procedure, provides that the decree shall bear the date, on which the judgment was pronounced..
The appeal is to be moved for admission, but, as aforesaid, none appears List under heading "For Dismissal" on 30th September, 2021."
SAT 910 of 2005 is dismissed.
(Arindam Sinha, J.)
(Sugato Majumdar, J.)
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