20(B)(Ii)(B)(C) Of The Ndps Act vs In Re : Sonu Ansari @ Jamshed Ansari
2021 Latest Caselaw 5280 Cal

30.09.2021

Ct. No 29 KAUSHIK (Order Passed) C.R.M. 5032 of 2021 (via video conference)

In Re:- An application for bail under Section 439 of the Code of Criminal Procedure in connection with Jagacha Police Station Case No. 108 of 2018 dated 15.07.2018 under Sections 20(b)(ii)(B)(C) of the NDPS Act.

And

In Re : Sonu Ansari @ Jamshed Ansari ..... petitioner

Mr. Dev Kumar Sharma ... for the petitioner

Mr. Ranabir Roychowdhury Mr. Rudradipta Nandy ... for the State

Hearing concluded. Judgment reserved.

(Debangsu Basak, J.)

(Ananda Kumar Mukherjee, J.)