Citation : 2021 Latest Caselaw 5250 Cal
Judgement Date : 29 September, 2021
S/L 5 & 6 29.09.2021
suvayan CO 1425 of 2021 With CO 1437 of 2021 (Via Video Conference)
Soumen Charbi Vs.
Registrar C0-operation Directorate & Ors.
Mr. Samim Ahammed Mr. Arha Maih ...for the Petitioners
Mr. D. K. Sengupta Ms. Sweta Saha
Heard the learned Advocate for the parties.
Hearing is concluded and judgment reserved.
(Hiranmay Bhattacharyya, J.)
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