Sukumar Das (Majhi) And Anr vs Ashalata Das (Majhi) And Ors
2021 Latest Caselaw 5248 Cal

29.09.2021 KC(65) S.A.T. 363 of 2019 Sukumar Das (Majhi) and Anr.

-versus-

Ashalata Das (Majhi) and Ors.

With CAN 1 of 2021 (Via Video Conference)

Mr. Amitava Mukherjee, Mr. Amlan Kumar Banerjee, Mr. Pinaki Ranjan Chakraborty, Mr. Ankit Ghosh, Mr. Sandipan Baneerjee..................For the appellants.

Leave is granted to the learned advocate for the

appellants to file a supplementary memorandum of

appeal without the requirement of payment of any

additional court fees to incorporate the judgment and

decree of the first court by 1st October, 2021.

Let this appeal retain its position in the list.

(I.P. MUKERJI, J.)

(ANIRUDDHA ROY, J.)