Citation : 2021 Latest Caselaw 5089 Cal
Judgement Date : 27 September, 2021
D/L35. C.R.R. No.2441 of 2012 September (Via Video Conference) 27, 2021 Bpg.
In Re: An application under Section 482 and 401 of the Code of Criminal Procedure, 1973.
Sukla Mukherjee & Ors.
Versus The State of West Bengal
Mr. Jayanta Narayan Chatterjee, Mr. Nazir Ahmed, Mr. Supreem Naskar, Ms. Ritushree Banerjee.
...for the petitioners.
Mr. Rana Mukherjee, Ms. Sujata Das, Ms. Debjani Sahu.
...for the State.
Hearing is concluded.
Judgment is reserved.
The case diary be retained along with the records.
(Tirthankar Ghosh, J.)
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