Suhana Khatun & Ors vs Unknown
2021 Latest Caselaw 5088 Cal

   7
27-09-2021

(ct. no.32) KOLE CRM 2739 of 2021

In re: An application for anticipatory bail under Section 438 of the Code of Criminal Procedure.

-And-

In the matter of : Suhana Khatun & Ors.

.... Petitioners.

Mr. A. Bhattacharyya, Mr. B. Banerjee, ... For the petitioners. Mr. S. Banerjee, Mr. S. De.

... for the State.

Hearing is concluded. Judgment is reserved.

The interim order that was passed on September 20, 2021

shall continue till the disposal of the application.

Copy of the case diary handed over by the learned Counsel

for the State be kept on record.

( Bivas Pattanayak, J. ) ( Arijit Banerjee, J. )