Expand

O P Jindal Global University

trademarkclick

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Bharati Barman (Singh) vs Smt. Tulona @ Tulana Roy @ Tapati ...
2021 Latest Caselaw 5067 Cal

Citation : 2021 Latest Caselaw 5067 Cal
Judgement Date : 24 September, 2021

Calcutta High Court (Appellete Side)

Bharati Barman (Singh) vs Smt. Tulona @ Tulana Roy @ Tapati ... on 24 September, 2021

   Sl
   45
24-09-2021

ssi SA 233 of 2017

(Via Video Conference)

Bharati Barman (Singh).

-Vs-

Smt. Tulona @ Tulana Roy @ Tapati Barman & ors.

Mr. Golam Mastafa Mr. Samirul Sardar ....for the appellant

Mr. Mastafa, learned advocate appears on

behalf of appellant. He submits, he has instruction

that his client has accepted judgment of the lower

Appellate Court.

In view of above submission, there is no

requirement for this appeal being admitted.

SA 233 of 2017 is dismissed.

The Communication of this order be made to

the lower Appellate Court.

(Arindam Sinha, J.)

(Sugato Majumdar, J.)

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs