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Md. Mohsin @ Meghu Bhai & Ors vs State Of West Bengal & Anr
2021 Latest Caselaw 5059 Cal

Citation : 2021 Latest Caselaw 5059 Cal
Judgement Date : 24 September, 2021

Calcutta High Court (Appellete Side)
Md. Mohsin @ Meghu Bhai & Ors vs State Of West Bengal & Anr on 24 September, 2021
    58
24.09.2021

sb

CRR 2520 of 2011

(Via video conference)

Md. Mohsin @ Meghu Bhai & ors.

Vs.

State of West Bengal & anr.

Ms. Rituparna De Ghose Mr. Siddhartha Paul ...for the petitioners

Mr. Sabyasachi Banerjee

Mr. Pawan Kr. Gupta...for the opposite party

Ms. Rituparna De Ghose, learned advocate files fresh

Vakalatnama. The same be kept with the record.

Hearing is concluded.

Judgment is reserved.

(Tirthankar Ghosh, J.)

 
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