Union Of India And Others vs Shri Satya Jiban Roy
2021 Latest Caselaw 5058 Cal

Citation : 2021 Latest Caselaw 5058 Cal
Judgement Date : 24 September, 2021

Calcutta High Court (Appellete Side)

Union Of India And Others vs Shri Satya Jiban Roy on 24 September, 2021

24th September,
 2021
 (AK)
  1

                                W.P.C.T. 56 of 2020
                              Union of India and others
                                         Vs.
                               Shri Satya JIban Roy

                                (Via Video Conference)

                          Mr. Achin Kumar Majumdar
                          Mr. Arijit Majumdar
                                               ...For the Petitioners.

                          Mr. Ujjal Roy
                          Mr. Arpa Chakraborty
                                                 ...For the Respondent.

Written notes of arguments filed by both sides in

court today be kept on record.

Hearing concluded.

Judgment is reserved in the matter.

(Sabyasachi Bhattacharyya, J.)

(Jay Sengupta, J.)

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