WPA/12010/2021
2021 Latest Caselaw 5051 Cal

Citation : 2021 Latest Caselaw 5051 Cal
Judgement Date : 24 September, 2021

Calcutta High Court (Appellete Side)

WPA/12010/2021 on 24 September, 2021

   04
24.09.2021
 Ct. No.10
    b.das




                      W.P.A. 12010 of 2021

                    (Via Video Conference)

             Ms. Senjuti Sengupta
             Mr. R. Guha Thakurta        ...for the petitioner.

             Mr. Manas Kundu
             Mr. Debabrata Mondal ...for the State.

             Mr. Susovan Sengupta
             Mr. Bipin Ghosh      ...for the Respondent No.3.

Arguments concluded. Judgment reserved.

(Suvra Ghosh, J.)

Download the LatestLaws.com Mobile App