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Sri Debmalya Chattopadhyay vs Unknown
2021 Latest Caselaw 4835 Cal

Citation : 2021 Latest Caselaw 4835 Cal
Judgement Date : 14 September, 2021

Calcutta High Court (Appellete Side)

Sri Debmalya Chattopadhyay vs Unknown on 14 September, 2021

Court No.

C.R.R. 764 of 2019 Sl 104 Ssi

14.09.

2021 In the matter of :- Sri Debmalya Chattopadhyay.

Mr. Tapas Kr. Ghosh Mr. Tanmoy Chowdhury

...for the petitioner

Mr. Uday Sankar Chattopadhyay Mr. Santanu Maji Ms. Snigdha Saha Mr. Pronoy Basak

...for the op

The hearing is concluded and judgment is reserved.

(Jay Sengupta, J.)

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