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Sri Jagat Bandhu Nath vs Chairman
2021 Latest Caselaw 4755 Cal

Citation : 2021 Latest Caselaw 4755 Cal
Judgement Date : 10 September, 2021

Calcutta High Court (Appellete Side)

Sri Jagat Bandhu Nath vs Chairman on 10 September, 2021

10.09.2021

ns Ct.04 S.A.T. 196 of 2001

Sri Jagat Bandhu Nath.

Vs.

Chairman, West Bengal State Electricity Board & anr.

None appears on behalf of appellant.

The appeal has been reported to be in time and

form but some pages in the photocopy of judgment and

decree of the trial Court are illegible. This can be remedied

after the appeal has been moved for admission but, as

aforesaid, none appears.

List under heading 'For Dismissal' on 17 th

September, 2021.

(Arindam Sinha, J.)

(Sugato Majumdar, J.)

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